U.P.State Sugar Corpn.Ltd.& ... vs Ganesh Singh & Others
2017 Latest Caselaw 2617 ALL

Citation : 2017 Latest Caselaw 2617 ALL
Judgement Date : 21 July, 2017

Allahabad High Court

U.P.State Sugar Corpn.Ltd.& ... vs Ganesh Singh & Others on 21 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2002 of 1996
 

 
Petitioner :- U.P.State Sugar Corpn.Ltd.& Another
 
Respondent :- Ganesh Singh & Others
 
Counsel for Petitioner :- P.K.Sinha
 
Counsel for Respondent :- C.S.C.,I B Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for respondent, the case is passed over for today.

List in next cause list peremptorily. No further adjournment shall be granted.

Order Date :- 21.7.2017

psd

(Vivek Chaudhary,J.)

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