Sudhir Kumar Bhatnagar And Others vs State Of U.P. And Others
2017 Latest Caselaw 2583 ALL

Citation : 2017 Latest Caselaw 2583 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Sudhir Kumar Bhatnagar And Others vs State Of U.P. And Others on 20 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 150 of 1994
 

 
Petitioner :- Sudhir Kumar Bhatnagar And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Asit Kumar Chaturvedi,Dharmendra Kumar Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioners has filed an amendment application today. The same is taken on record.

Learned Standing Counsel is granted two weeks' time to file a reply to the said amendment application including on the issue of limitation and other technicalities on the issue.

List immediately after two weeks.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

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