Citation : 2017 Latest Caselaw 2576 ALL
Judgement Date : 20 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- INCOME TAX APPEAL No. - 355 of 2016 Appellant :- The Commissioner Of Income Tax(Tds),Kanpur And Another Respondent :- Central Bank Of India,Naya Bans,Sector-15,Noida,U.P. Counsel for Appellant :- Gaurav Mahajan Counsel for Respondent :- Abhishek Tandon Hon'ble Pankaj Mithal,J.
Hon'ble Umesh Chandra Tripathi,J.
Dismissed.
For orders, see order of date on separate sheets kept on the record of Income Tax Appeal No. 352 of 2016.
Order Date :- 20.7.2017
SKS
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