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The Commissioner Of Income ... vs Central Bank Of India,Naya ...
2017 Latest Caselaw 2573 ALL

Citation : 2017 Latest Caselaw 2573 ALL
Judgement Date : 20 July, 2017

Allahabad High Court
The Commissioner Of Income ... vs Central Bank Of India,Naya ... on 20 July, 2017
Bench: Pankaj Mithal, Umesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 353 of 2016
 

 
Appellant :- The Commissioner Of Income Tax(Tds),Kanpur And Another
 
Respondent :- Central Bank Of India,Naya Bans,Sector-15,Noida,U.P.
 
Counsel for Appellant :- Gaurav Mahajan
 
Counsel for Respondent :- Abhishek Tandon
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Umesh Chandra Tripathi,J.

Dismissed.

For orders, see order of date on separate sheets kept on the record of Income Tax Appeal No. 352 of 2016.

Order Date :- 20.7.2017

SKS

 

 

 
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