Smt. Surendra Kaur @ Narendra Kaur ... vs State Of U.P. & Another
2017 Latest Caselaw 2565 ALL

Citation : 2017 Latest Caselaw 2565 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Smt. Surendra Kaur @ Narendra Kaur ... vs State Of U.P. & Another on 20 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1756 of 2006
 

 
Applicant :- Smt. Surendra Kaur @ Narendra Kaur & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajit Kumar Singh Solanki,J.S. Sengar,Smt. Pashali Solanki
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 20.7.2017

Swati

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