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Tara Shankar Dwivedi vs The Manager Sri Harsheswar Nath ...
2017 Latest Caselaw 2532 ALL

Citation : 2017 Latest Caselaw 2532 ALL
Judgement Date : 19 July, 2017

Allahabad High Court
Tara Shankar Dwivedi vs The Manager Sri Harsheswar Nath ... on 19 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6697 of 1993
 

 
Petitioner :- Tara Shankar Dwivedi
 
Respondent :- The Manager Sri Harsheswar Nath Sanskrit Vidyalaya And Ors.
 
Counsel for Petitioner :- S.K. Mehrotra
 
Counsel for Respondent :- Mohd. Arif Khan,C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for the petitioner is present. Counsel for respondent is not present.

In the interest  of justice, list  in the  next cause list.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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