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Branch Manager M/S.Mayfair ... vs Presiding Officer Labour Court ...
2017 Latest Caselaw 2518 ALL

Citation : 2017 Latest Caselaw 2518 ALL
Judgement Date : 19 July, 2017

Allahabad High Court
Branch Manager M/S.Mayfair ... vs Presiding Officer Labour Court ... on 19 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4979 of 2001
 

 
Petitioner :- Branch Manager M/S.Mayfair Knitting Industries Ltd. Lucknow
 
Respondent :- Presiding Officer Labour Court Lucknow
 
Counsel for Petitioner :- Manish Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list  in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 19.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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