Achhey Lal (Dr.) vs State Of U.P. And Another
2017 Latest Caselaw 2492 ALL

Citation : 2017 Latest Caselaw 2492 ALL
Judgement Date : 18 July, 2017

Allahabad High Court

Achhey Lal (Dr.) vs State Of U.P. And Another on 18 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 30395 of 2017
 

 
Petitioner :- Achhey Lal (Dr.)
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Jigyasa Singh,Alok Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

On the request of learned counsel for the respondents put up tomorrow i.e. 19.07.2017 as fresh.

Order Date :- 18.7.2017

Swati

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