Union Of India Thru Chief Post ... vs Km. Neelam Devi And 2 Others
2017 Latest Caselaw 2476 ALL

Citation : 2017 Latest Caselaw 2476 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Union Of India Thru Chief Post ... vs Km. Neelam Devi And 2 Others on 17 July, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 5677 of 2017
 

 
Petitioner :- Union Of India Thru Chief Post Master General And 2 Others
 
Respondent :- Km. Neelam Devi And 2 Others
 
Counsel for Petitioner :- Dhirendra Kumar Dwivedi
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

List after three weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 17.7.2017

Swati

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