Rashmi Sinha And Others vs State Of U.P. And Others
2017 Latest Caselaw 2444 ALL

Citation : 2017 Latest Caselaw 2444 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Rashmi Sinha And Others vs State Of U.P. And Others on 17 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3978 of 1992
 

 
Petitioner :- Rashmi Sinha And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.C.Misra
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in the revised list. No one is present on behalf of petitioners to press this writ petition.

Perused the record. There is no force in the present writ petition.

Accordingly, this writ petition is dismissed.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

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