Ghanshyam Singh {N-State} vs C/M Shri Chandrika Intermediate ...
2017 Latest Caselaw 2434 ALL

Citation : 2017 Latest Caselaw 2434 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Ghanshyam Singh {N-State} vs C/M Shri Chandrika Intermediate ... on 17 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6004 of 1992
 

 
Petitioner :- Ghanshyam Singh {N-State}
 
Respondent :- C/M Shri Chandrika Intermediate College And Others
 
Counsel for Petitioner :- G.P. Tripathi,Dr V K Singh,Manoj Kumar Singh,Sunil Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 19.07.2017. No further adjournment shall be given.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

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