Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chaman Prakash Sharma vs U.P.Industry Development ...
2017 Latest Caselaw 2433 ALL

Citation : 2017 Latest Caselaw 2433 ALL
Judgement Date : 17 July, 2017

Allahabad High Court
Chaman Prakash Sharma vs U.P.Industry Development ... on 17 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4887 of 1992
 

 
Petitioner :- Chaman Prakash Sharma
 
Respondent :- U.P.Industry Development Corp.Ltd.Thru M.D.And Ors
 
Counsel for Petitioner :- Kapil Deo,Ashwani Kumar,I.H.Farooqui
 
Counsel for Respondent :- Parshuram Tewari,D.P. Dwivedi,Manoj Sahu
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 24.07.2017. No further adjournment shall be given.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter