Safiq Ahmad vs State Of U.P.Through Secy.Rural ...
2017 Latest Caselaw 2431 ALL

Citation : 2017 Latest Caselaw 2431 ALL
Judgement Date : 17 July, 2017

Allahabad High Court

Safiq Ahmad vs State Of U.P.Through Secy.Rural ... on 17 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2774 of 2001
 

 
Petitioner :- Safiq Ahmad
 
Respondent :- State Of U.P.Through Secy.Rural Enigneering And 4 Ors.
 
Counsel for Petitioner :- Ramesh Kumar Dwivedi,R.C.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List on 18.07.2017 along with record of Writ Petition No. 2163 (S/S) of 2001.

Order Date :- 17.7.2017

psd

(Vivek Chaudhary,J.)

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