Shailesh Kumar Rawat (Husband) ... vs State Of U.P. And Another
2017 Latest Caselaw 2413 ALL

Citation : 2017 Latest Caselaw 2413 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Shailesh Kumar Rawat (Husband) ... vs State Of U.P. And Another on 14 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 1149 of 2017
 

 
Applicant :- Shailesh Kumar Rawat (Husband) And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Prakash Srivastav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list in the next cause list.

Order Date :- 14.7.2017

Gss

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