Rati Ram & Anr. vs State Of U.P.
2017 Latest Caselaw 2410 ALL

Citation : 2017 Latest Caselaw 2410 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Rati Ram & Anr. vs State Of U.P. on 14 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1631 of 2011
 

 
Appellant :- Rati Ram & Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Sri Dharmendra Singh, learned AGA for the State is present.

Passed over on the illness slip of Sri S.K.Singh, learned counsel for the appellants, list after three weeks.

Order Date :- 14.7.2017

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