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Babban Ram vs State Of U.P. Thru Prin.Secy. Home ...
2017 Latest Caselaw 2409 ALL

Citation : 2017 Latest Caselaw 2409 ALL
Judgement Date : 14 July, 2017

Allahabad High Court
Babban Ram vs State Of U.P. Thru Prin.Secy. Home ... on 14 July, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 10233 of 2006
 

 
Petitioner :- Babban Ram
 
Respondent :- State Of U.P. Thru Prin.Secy. Home & 3 Ors.
 
Counsel for Petitioner :- Amit Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Dismissed vide my order of date passed on separate sheets contained in Writ Petition No.10232 (S/S) of 2006.

Order Date :- 14.7.2017

Suresh/

[Vivek Chaudhary, J.]

 

 

 
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