Barati Lal (Lekhpal) vs State Of U.P.,
2017 Latest Caselaw 2403 ALL

Citation : 2017 Latest Caselaw 2403 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Barati Lal (Lekhpal) vs State Of U.P., on 14 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1033 of 2011
 

 
Appellant :- Barati Lal (Lekhpal)
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Shiv Pal Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

On the request of Sri Shiv Pal Singh, learned counsel for the appellant, list on 21.7.2017.

Order Date :- 14.7.2017

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