Lal Mani Dubey vs State Of U.P. And Another
2017 Latest Caselaw 2389 ALL

Citation : 2017 Latest Caselaw 2389 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Lal Mani Dubey vs State Of U.P. And Another on 14 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2082 of 1992
 

 
Petitioner :- Lal Mani Dubey
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- S.P. Shukla,R D Tiwari
 
Counsel for Respondent :- Meena Asthana,C.S.C
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 17.07.2017.

Order Date :- 14.7.2017

psd

(Vivek Chaudhary,J.)

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