Jaivinder Singh vs Indian Telephone Industries ...
2017 Latest Caselaw 2387 ALL

Citation : 2017 Latest Caselaw 2387 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Jaivinder Singh vs Indian Telephone Industries ... on 14 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1278 of 2001
 

 
Petitioner :- Jaivinder Singh
 
Respondent :- Indian Telephone Industries Ltd.Mankapur Through G.M.
 
Counsel for Petitioner :- Kapil Dev,Ashwani Kumar
 
Counsel for Respondent :- V.R.Singh
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 17.07.2017.

Order Date :- 14.7.2017

psd

(Vivek Chaudhary,J.)

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