Prabhat Bhooshan & 3 Others vs State Of U.P. & Another
2017 Latest Caselaw 2376 ALL

Citation : 2017 Latest Caselaw 2376 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Prabhat Bhooshan & 3 Others vs State Of U.P. & Another on 14 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2894 of 2016
 

 
Revisionist :- Prabhat Bhooshan & 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- K.P. Singh Kaushal
 
Counsel for Opposite Party :- G.A.,Ravindra Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the revisionists, list in the next cause list.

Order Date :- 14.7.2017

Gss

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