Sanjay Gulati vs State Of U.P. & Others
2017 Latest Caselaw 2371 ALL

Citation : 2017 Latest Caselaw 2371 ALL
Judgement Date : 14 July, 2017

Allahabad High Court

Sanjay Gulati vs State Of U.P. & Others on 14 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1937 of 2006
 

 
Applicant :- Sanjay Gulati
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Sumit Goyal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 14.7.2017

Swati

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