Citation : 2017 Latest Caselaw 2367 ALL
Judgement Date : 14 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 20427 of 2016 Applicant :- Chandrajit Singh Yadav Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Deo Dayal,Rahul Agarwal Counsel for Opposite Party :- G.A.,Narendra Kumar,Vashishtha Dhar Shukla Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, put up on 3.8.2017 as unlisted.
Order Date :- 14.7.2017
Gss
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