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Hubblal vs State Of U.P. And Another
2017 Latest Caselaw 2364 ALL

Citation : 2017 Latest Caselaw 2364 ALL
Judgement Date : 14 July, 2017

Allahabad High Court
Hubblal vs State Of U.P. And Another on 14 July, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 
Cr. Misc. Time Extension Application No.198335 of 2017.
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 14511 of 2017
 

 
Applicant :- Hubblal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Alok Misra,Manoj Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

Learned counsel for the applicant is granted further one week's and no more time to deposit the amount in pursuance of the order dated 15.5.2017.

The time extension application is disposed of.

Order Date :- 14.7.2017

Gss

 

 

 
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