Prabhu Dayal vs Collector Sultanpur & 2 Ors.
2017 Latest Caselaw 2350 ALL

Citation : 2017 Latest Caselaw 2350 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Prabhu Dayal vs Collector Sultanpur & 2 Ors. on 13 July, 2017

Bench: Shri Narayan Shukla, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4242 of 2015
 

 
Petitioner :- Prabhu Dayal
 
Respondent :- Collector Sultanpur & 2 Ors.
 
Counsel for Petitioner :- Mohammad Aslam Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Sheo Kumar Singh-I,J.

Dismissed.

For orders, see our order of date passed in Writ Petition No.-1698 (MB) of 2012.

Order Date :- 13.7.2017

Jyoti/-

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