Basdeo vs State Of U.P.Through ...
2017 Latest Caselaw 2336 ALL

Citation : 2017 Latest Caselaw 2336 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Basdeo vs State Of U.P.Through ... on 13 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1112 of 2001
 

 
Petitioner :- Basdeo
 
Respondent :- State Of U.P.Through Secy.Education And 6 Ors.
 
Counsel for Petitioner :- Pt.S.Chandra,D.N. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 14.07.2017.

Order Date :- 13.7.2017

psd

(Vivek Chaudhary,J.)

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