State Of U.P. vs Rakesh Kumar
2017 Latest Caselaw 2330 ALL

Citation : 2017 Latest Caselaw 2330 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

State Of U.P. vs Rakesh Kumar on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1145 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Rakesh Kumar
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Learned AGA for the State is present.

List in the next cause list showing the name of Sri Mohd. Shamshad Khan, as counsel for the respondent.

Order Date :- 13.7.2017

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