Dan Bahadur & 2 Ors. vs State Of U.P.
2017 Latest Caselaw 2324 ALL

Citation : 2017 Latest Caselaw 2324 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Dan Bahadur & 2 Ors. vs State Of U.P. on 13 July, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1620 of 2011
 

 
Appellant :- Dan Bahadur & 2 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Suresh Chandra Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. Learned AGA for the State is present.

On the request of Sri S.C.Srivastava, learned counsel for the appellants, list after three weeks.

Order Date :- 13.7.2017

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