Subhash Chandra vs State Of U.P.Through ...
2017 Latest Caselaw 2317 ALL

Citation : 2017 Latest Caselaw 2317 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Subhash Chandra vs State Of U.P.Through ... on 13 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3153 of 2002
 

 
Petitioner :- Subhash Chandra
 
Respondent :- State Of U.P.Through Prin.Secy.Revenue And Anors.
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list. No further adjournment shall be granted.

Order Date :- 13.7.2017

psd

(Vivek Chaudhary,J.)

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