Kuchu & Another vs State Of U.P.
2017 Latest Caselaw 2308 ALL

Citation : 2017 Latest Caselaw 2308 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Kuchu & Another vs State Of U.P. on 13 July, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 429 of 1995
 

 
Appellant :- Kuchu & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.M. Kamil,Anil Tripathi,Syed Mohammad Abuzar Zaid
 
Counsel for Respondent :- Govt. Advocate,Rajendra Prasa Mishra
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Heard Sri Ashok Srivastava, learned counsel for appellant and learned counsel for respondent.

2. Arguments are concluded.

3. Judgment reserved.

Order Date :- 13.7.2017

Pachhere/-

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