Ankur Agarwal vs State Of U.P.And Another
2017 Latest Caselaw 2299 ALL

Citation : 2017 Latest Caselaw 2299 ALL
Judgement Date : 13 July, 2017

Allahabad High Court

Ankur Agarwal vs State Of U.P.And Another on 13 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 36804 of 2016
 

 
Applicant :- Ankur Agarwal
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Amit Srivastava,Ajay Vir Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 13.7.2017

Gss

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