Deepak Krishan Yogeswar vs Union Of India & 3 Others
2017 Latest Caselaw 2277 ALL

Citation : 2017 Latest Caselaw 2277 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Deepak Krishan Yogeswar vs Union Of India & 3 Others on 12 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 68289 of 2015
 

 
Petitioner :- Deepak Krishan Yogeswar
 
Respondent :- Union Of India & 3 Others
 
Counsel for Petitioner :- Ajay Kumar Srivastava
 
Counsel for Respondent :- A.S.G.I.,Arun Kumar Upadhyay,P.N. Tripathi,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file supplementary affidavit.

List thereafter.

Order Date :- 12.7.2017

pks

Download the LatestLaws.com Mobile App