Subodh Arya vs Chief Regional Manager Hindustan ...
2017 Latest Caselaw 2276 ALL

Citation : 2017 Latest Caselaw 2276 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Subodh Arya vs Chief Regional Manager Hindustan ... on 12 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 46862 of 2015
 

 
Petitioner :- Subodh Arya
 
Respondent :- Chief Regional Manager Hindustan Petroleum Corp. & Another
 
Counsel for Petitioner :- Rajesh Kumar
 
Counsel for Respondent :- Vikas Budhwar,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List revised.

None appears to press the matter. Learned counsel for the respondents is present.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 12.7.2017

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