Sr.Regional Manager F.C.I. vs Bhartiya Khadya Nigam Karamchari ...
2017 Latest Caselaw 2266 ALL

Citation : 2017 Latest Caselaw 2266 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Sr.Regional Manager F.C.I. vs Bhartiya Khadya Nigam Karamchari ... on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7023 of 1993
 

 
Petitioner :- Sr.Regional Manager F.C.I.
 
Respondent :- Bhartiya Khadya Nigam Karamchari Sangh & Others
 
Counsel for Petitioner :- Alka Verma,Chandra Bhushan Singh Nis
 
Counsel for Respondent :- R.S.Pandey,H.G.S.Parihar
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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