Ram Murti vs State Of U.P. & Others
2017 Latest Caselaw 2262 ALL

Citation : 2017 Latest Caselaw 2262 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Ram Murti vs State Of U.P. & Others on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1160 of 1996
 

 
Petitioner :- Ram Murti
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Pankaj Nath,Arvind Kumar,Bhupendra Mishra
 
Counsel for Respondent :- C.S.C.,Rajeiu Kumar Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

The case is adjourned for today on the illness slip of learned counsel for petitioner.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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