Rajendra Kumar Pandey & Others vs State Of U.P. & Others
2017 Latest Caselaw 2257 ALL

Citation : 2017 Latest Caselaw 2257 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Rajendra Kumar Pandey & Others vs State Of U.P. & Others on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3299 of 1998
 

 
Petitioner :- Rajendra Kumar Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.C.Misra,Manjeet Singh,V.B.Kalia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned Standing Counsel prays for and is granted three weeks' further time to reply to the supplementary affidavit filed by the petitioners in the light of order dated 06.04.2017.

List on its turn.

Interim order, if any, shall continue till next date of listing.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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