Smt Narvada Singh vs State Of U.P.
2017 Latest Caselaw 2255 ALL

Citation : 2017 Latest Caselaw 2255 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Smt Narvada Singh vs State Of U.P. on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2767 of 1997
 

 
Petitioner :- Smt Narvada Singh
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- S.K.Kalia,Priya Vrat
 
Counsel for Respondent :- Tahir Abbas,C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner has sent illness slip. The case is adjourned for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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