R.P.Singh vs Uco Bank Through General Manager
2017 Latest Caselaw 2254 ALL

Citation : 2017 Latest Caselaw 2254 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

R.P.Singh vs Uco Bank Through General Manager on 12 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5027 of 1999
 

 
Petitioner :- R.P.Singh
 
Respondent :- Uco Bank Through General Manager
 
Counsel for Petitioner :- V.K.Shahi,Ajai Kumar Jaiswal,H.P.Gupta,P.P. Gupta,R.P. Misra,R.P.Singh,Ramesh Chandra Pandey,S.P. Singh,S.P.Singh,Sangeeta Chandra,Umajeet Gupta
 
Counsel for Respondent :- P.K.Srivastava,Avdhesh Shukla,R.K. Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

Case is called out in the revised list. There is no one present on behalf of respondents.

In the interest of justice, case is adjourned for today.

List on its turn.

Order Date :- 12.7.2017

psd

(Vivek Chaudhary,J.)

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