Smt. Sushila Devi And 3 Others vs State Of U.P. And Another
2017 Latest Caselaw 2247 ALL

Citation : 2017 Latest Caselaw 2247 ALL
Judgement Date : 12 July, 2017

Allahabad High Court

Smt. Sushila Devi And 3 Others vs State Of U.P. And Another on 12 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 13487 of 2013
 

 
Applicant :- Smt. Sushila Devi And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar,Amit Saxena,Balbeer Singh
 
Counsel for Opposite Party :- Govt. Advocate,Devendra Kumar Yadav,Madan Mohan,P.S. Verma,Ramanuj Tripathi
 

 
Hon'ble Bachchoo Lal,J.

The matter is released.

List in the next cause list before the appropriate Bench.

The matter shall not be treated as part heard or tied up to this Bench.

Order Date :- 12.7.2017

Gss

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