The Orienatal Insurance Co. Thru' ... vs Anita & 3 Others
2017 Latest Caselaw 2230 ALL

Citation : 2017 Latest Caselaw 2230 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

The Orienatal Insurance Co. Thru' ... vs Anita & 3 Others on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 979 of 2017
 
Appellant :- The Orienatal Insurance Co. Thru' Its In-Charge
 
Respondent :- Anita & 3 Others
 
Counsel for Appellant :- Prabhu Narain Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned counsel for the appellant prays for and is allowed 15 days' time to file the certificate of deposit.

List thereafter.

Order Date :- 11.7.2017

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