Hari Om Dubey vs State Of U.P. And Another
2017 Latest Caselaw 2225 ALL

Citation : 2017 Latest Caselaw 2225 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Hari Om Dubey vs State Of U.P. And Another on 11 July, 2017

Bench: Dilip B. Bhosale, Chief Justice, Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 28969 of 2017
 

 
Petitioner :- Hari Om Dubey
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ajay Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Manoj Kumar Gupta,J.

Mr Ajay Kumar Upadhyay, learned counsel for the petitioner, prays for withdrawal of the writ petition. The writ petition is disposed of, as withdrawn.

Order Date :- 11.7.2017

RKK/-

(Dilip B Bhosale, CJ)

(M K Gupta, J)

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