Hariom Faujdar vs U.P. State Road Transport ...
2017 Latest Caselaw 2220 ALL

Citation : 2017 Latest Caselaw 2220 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Hariom Faujdar vs U.P. State Road Transport ... on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2249 of 2017
 

 
Appellant :- Hariom Faujdar
 
Respondent :- U.P. State Road Transport Corporation & Another
 
Counsel for Appellant :- Ankur Goyal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Issue notice to the respondents by RPAD returnable at an early date fixing 04.09.2017.

Order Date :- 11.7.2017

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