Awadhesh Kumar Singh And Another vs State Of U.P. Through Principal ...
2017 Latest Caselaw 2207 ALL

Citation : 2017 Latest Caselaw 2207 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Awadhesh Kumar Singh And Another vs State Of U.P. Through Principal ... on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 458 of 2010
 

 
Appellant :- Awadhesh Kumar Singh And Another
 
Respondent :- State Of U.P. Through Principal Secy. Forest And Others
 
Counsel for Appellant :- Ram Niwas Singh,Vinay Kumar Singh Chandel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Learned counsel for the appellant prays for and is allowed two week's time to file supplementary rejoinder affidavit.

List after two weeks.

Order Date :- 11.7.2017

pks

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