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State Of ... vs Sant Sharan Hitkari And Another
2017 Latest Caselaw 2202 ALL

Citation : 2017 Latest Caselaw 2202 ALL
Judgement Date : 11 July, 2017

Allahabad High Court
State Of ... vs Sant Sharan Hitkari And Another on 11 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 572 of 2015
 

 
Petitioner :- State Of U.P.Throu.Prin.Secy.Deptt.Of Forest Lko.& Anr.
 
Respondent :- Sant Sharan Hitkari And Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 11.7.2017

Pachhere/-

 

 

 
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