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Dasrath Rai vs Saligram Rai
2017 Latest Caselaw 2194 ALL

Citation : 2017 Latest Caselaw 2194 ALL
Judgement Date : 11 July, 2017

Allahabad High Court
Dasrath Rai vs Saligram Rai on 11 July, 2017
Bench: Bharati Sapru, Mahboob Ali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 957 of 2017
 

 
Appellant :- Dasrath Rai
 
Respondent :- Saligram Rai
 
Counsel for Appellant :- Udayan Nandan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

Office to submit report with regard to entrance of appearance of the counsel from the respondent side.

List in the next cause list.

Status quo as on today shall be maintained by the parties till the next cause list.

Order Date :- 11.7.2017

pks

 

 

 
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