Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

H.D.F.C. Ergo General Insurance ... vs Smt. Priya Devi And 7 Others
2017 Latest Caselaw 2192 ALL

Citation : 2017 Latest Caselaw 2192 ALL
Judgement Date : 11 July, 2017

Allahabad High Court
H.D.F.C. Ergo General Insurance ... vs Smt. Priya Devi And 7 Others on 11 July, 2017
Bench: Bharati Sapru, Mahboob Ali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 958 of 2017
 

 
Appellant :- H.D.F.C. Ergo General Insurance Co. Ltd.
 
Respondent :- Smt. Priya Devi And 7 Others
 
Counsel for Appellant :- Pawan Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List after two weeks on 26.07.2017 along with fresh service report.

Interim order, if any, to continue till then.

Order Date :- 11.7.2017

pks

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter