Bharat Petroleum Corporation ... vs Smt. Chandrakala Mishra And 3 ...
2017 Latest Caselaw 2191 ALL

Citation : 2017 Latest Caselaw 2191 ALL
Judgement Date : 11 July, 2017

Allahabad High Court

Bharat Petroleum Corporation ... vs Smt. Chandrakala Mishra And 3 ... on 11 July, 2017

Bench: Bharati Sapru, Mahboob Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER No. - 923 of 2017
 

 
Appellant :- Bharat Petroleum Corporation Ltd. And 2 Others
 
Respondent :- Smt. Chandrakala Mishra And 3 Others
 
Counsel for Appellant :- Vikas Budhwar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahboob Ali,J.

List after two weeks on 26.07.2017 along with fresh service report.

Interim order, if any, to continue till then.

Order Date :- 11.7.2017

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