Ramvir & Ors. vs State Of U.P. Thru. Secy. Deptt. Of ...
2017 Latest Caselaw 2184 ALL

Citation : 2017 Latest Caselaw 2184 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Ramvir & Ors. vs State Of U.P. Thru. Secy. Deptt. Of ... on 10 July, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 14313 of 2017
 

 
Petitioner :- Ramvir & Ors.
 
Respondent :- State Of U.P. Thru. Secy. Deptt. Of Home & Ors
 
Counsel for Petitioner :- Chandra Shekhar Singh Yad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Nobody is present to press the petition on behalf of the petitioners. Sri S.P.Singh,learned AGA for the State is present.

Let the matter be again listed in the next cause list.

(Rekha Dikshit,J.) (Ramesh Sinha,J.)

Order Date :- 10.7.2017

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