Smt. Bitten & Anr. vs State Of U.P. Thru. Prin.Secy., ...
2017 Latest Caselaw 2178 ALL

Citation : 2017 Latest Caselaw 2178 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Smt. Bitten & Anr. vs State Of U.P. Thru. Prin.Secy., ... on 10 July, 2017

Bench: Amreshwar Pratap Sahi, Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 285 of 2017
 

 
Appellant :- Smt. Bitten & Anr.
 
Respondent :- State Of U.P. Thru. Prin.Secy., Medical Health & 3 Others
 
Counsel for Appellant :- Arvind Kumar Vishwakarma
 
Counsel for Respondent :- C.S.C.,K. Chandra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Sri Krishna Chandra, learned counsel for K.G.M.U. prays for a short time to file objection to the condonation delay application.

Put up on 18.07.2017.

Order Date :- 10.7.2017

psd

(Vivek Chaudhary,J.) (Amreshwar Pratap Sahi,J.)

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