State Of U.P.Throu.Its ... vs Smt. Anita And Another
2017 Latest Caselaw 2177 ALL

Citation : 2017 Latest Caselaw 2177 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

State Of U.P.Throu.Its ... vs Smt. Anita And Another on 10 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 425 of 2015
 

 
Petitioner :- State Of U.P.Throu.Its Secy.Nagar Vikas Lko.And Anr.
 
Respondent :- Smt. Anita And Another
 
Counsel for Petitioner :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. This writ petition connected with the writ petition no. 1629 (SB) of 2014 has arisen from the judgment and order dated 29.01.2013 passed by State Public Service Tribunal, Lucknow (hereinafter referred to as " Tribunal") which has already been set aside in connected writ petition allowed vide judgment dated 10.07.2017.

2. In view thereof, this writ petition in terms of aforesaid judgment stands allowed.

Order Date :- 10.7.2017

Pachhere/-

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