Mohd. Sadakat Khan vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 2172 ALL

Citation : 2017 Latest Caselaw 2172 ALL
Judgement Date : 10 July, 2017

Allahabad High Court

Mohd. Sadakat Khan vs State Of U.P. Thru. Prin. Secy. ... on 10 July, 2017

Bench: Ramesh Sinha, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 14376 of 2017
 

 
Petitioner :- Mohd. Sadakat Khan
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home & Others
 
Counsel for Petitioner :- Mukesh Kumar Tewari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dikshit,J.

Learned counsel for the petitioner prays for some time in order to enable him to file supplementary affidavit.

List in the next cause list.

(Rekha Dikshit,J.) (Ramesh Sinha,J.)

Order Date :- 10.7.2017

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